ASHUTOSH MOHUNTA,. MOHINDER PAL

21 recorded High Court judgment(s) · 1995–2009

Courts

Disposal nature

Recent judgments

• SATISH KUMAR v. STATE OF PUNJAB — Punjab & Haryana High Court (2009-09-24)
• BABU LAL v. STATE OF HRY. — Punjab & Haryana High Court (2009-08-21)
• BALWINDER SINGH v. AG PB. — Punjab & Haryana High Court (2007-10-29)
• STATE OF PUNJAB v. HARJIT SINGH AND ORS. — Punjab & Haryana High Court (2007-10-15)
• PATRAS v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2007-10-08)
• HY.STATE v. BALDEV RAJ @ DENA — Punjab & Haryana High Court (2007-10-08)
• BHUPINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2007-10-08)
• KRISHAN v. HY.STATE — Punjab & Haryana High Court (2007-10-08)
• MULKH RAJ ETC v. STATE OF PUNJAB — Punjab & Haryana High Court (2007-10-08)
• RULDU SINGH v. THE STATE OF PUNJAB — Punjab & Haryana High Court (2007-10-08)