ASHUTOSH MOHUNTA,. M.S. SULLAR

164 recorded High Court judgment(s) · 2006–2016

Courts

Disposal nature

Recent judgments

• COMMR. CENTRAL EXCISE COMMISSIONERATE v. M/S BEETA METAL INDUST. JALANDHAR — Punjab & Haryana High Court (2016-02-01)
• COMMISSIONER, CENTRAL EXCISE COMM. JALANDHAR v. JAT UDYOG TRADING CORPORATION JALANDHAR & ANR. — Punjab & Haryana High Court (2011-03-25)
• COMMR. OF CENTRAL EXCISE COMMISSIONERATE v. M/S JAI SHREE AGRO INDUSTRIES LTD. — Punjab & Haryana High Court (2010-05-13)
• ASSISTANT COMMISSIONER OF CUSTOMS, LUDHIANA v. M/S AMAN ALLOYS LTD. — Punjab & Haryana High Court (2010-05-13)
• ASSISTANT COMMISSIONER OF CUSTOMS v. M/S DEWAN STEEL INDUSTRIES — Punjab & Haryana High Court (2010-05-13)
• RAJINDER KUMAR ETC. v. PB.STATE — Punjab & Haryana High Court (2010-05-10)
• COMMR. CENTRAL EXCISE COMMISSIONERATE v. M/S DEORA ENGG. WORKS AMRITSAR — Punjab & Haryana High Court (2010-05-05)
• M/S VISHAL STEEL ROLLING MILLS ETC. v. CCE CHANDIGARH — Punjab & Haryana High Court (2010-05-04)
• AVNEET DISTILLERS v. STATE OF PUNJAB AND ANR. — Punjab & Haryana High Court (2010-05-04)
• COMMISSIONER OF CENTRAL EXCISE CHD. v. M/S KAMLA DIALS AND DEVICES LTD. — Punjab & Haryana High Court (2010-05-04)