ASHUTOSH MOHUNTA, KANWALJIT SINGH AHLUWALIA

251 recorded High Court judgment(s) · 1999–2009

Courts

Disposal nature

Recent judgments

• SHANTI DEVI v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2009-09-17)
• RAJESH v. M D U AND ANR. — Punjab & Haryana High Court (2008-07-10)
• RANJIT SINGH v. CHAIRMAN, PB. STATE . CIVIL SUPPL. CORP AND ORS. — Punjab & Haryana High Court (2008-07-10)
• POOJA AGGARWAL AND ORS. v. PANJAB UNIVERSITY AND ORS. — Punjab & Haryana High Court (2008-07-10)
• SWAMI DEVI DAYAL HI TECH.EDU.SOC. v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2008-07-10)
• M/S RAJPURA CROWN PVT.LTD. v. P.O.L/C PATIALA & ANR. — Punjab & Haryana High Court (2008-07-10)
• HONEY SAGAR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2008-07-09)
• ROHIT SHARMA AND ANR. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2008-07-09)
• KANWARJEET SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2008-07-09)
• MAHABIR COLLEGE OF EDUCATION FOR WOMEN v. NATIONAL COUNCIL FOR TEACHER & ANR — Punjab & Haryana High Court (2008-07-09)