LexASHUTOSH MOHUNTA,K.S.APPA RAO
140 recorded High Court judgment(s) · 2012–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 140 |
Disposal nature
| DISMISSED | 60 |
| DISPOSED OF NO COSTS | 28 |
| DISMISSED NO COSTS | 24 |
| ALLOWED NO COSTS | 8 |
| DISMISSED AS INFRUCTUOUS | 6 |
| WITHDRAWN | 5 |
| CLOSED NO COSTS | 3 |
| DISMISSED FOR DEFAULT | 3 |
Recent judgments
- Smt.Santhoshamma v. The Labour Court, Hyderabad-I — Telangana High Court (2013-02-20)
- Kandlakuri rani W/o Sri. M. Moses, v. The Commissioner AND Driector of School — Telangana High Court (2013-02-20)
- Mohd.Baharuddin v. The Labour Court-I — Telangana High Court (2013-02-20)
- P.Devathayya, S/o Rajulu v. The Govenunent of A.P. repd. by its — Telangana High Court (2013-02-20)
- Kunjam Nookalamma, v. The Government of A.P. — Telangana High Court (2013-02-20)
- The Government of Andhra Pradesh v. M.Raghu, Occ Police Constable-2594 — Telangana High Court (2013-02-19)
- Smt. Rahinaz, v. The District Collector — Telangana High Court (2013-02-19)
- The Commissioner, Municipal Corporation of Hyderabad v. K.Pandaiah — Telangana High Court (2013-02-19)
- The Government of Andhra Pradesh represented by its v. Ch.Dhanraj, S/o Immaniel, — Telangana High Court (2013-02-19)
- N.SrinivasaRao v. The Transport Commissioner,Government of — Telangana High Court (2013-02-19)