LexASHUTOSH MOHUNTA,G.KRISHNA MOHAN REDDY
131 recorded High Court judgment(s) · 2009–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 131 |
Disposal nature
| DISMISSED | 40 |
| ALLOWED NO COSTS | 31 |
| DISPOSED OF NO COSTS | 20 |
| WITHDRAWN | 20 |
| DISMISSED NO COSTS | 8 |
| CLOSED NO COSTS | 4 |
| PARTLY ALLOWED NO COSTS | 3 |
| DISMISSED FOR DEFAULT | 2 |
Recent judgments
- Metro Shoes, a Proprietary Concern v. Metro Footwears and Leather Stores — Telangana High Court (2013-02-08)
- K. Anantha Ramulu v. K.Satya Kumar, — Telangana High Court (2012-12-11)
- K. Anantha Ramulu v. Dr K. Kamala Kumar — Telangana High Court (2012-12-11)
- Sadath Moazzam v. Mumtaz Moin — Telangana High Court (2012-11-27)
- Dr.Vajrala [Kommidi] Kavitha Reddy v. Dr.V.V.Krishna Reddy — Telangana High Court (2012-11-27)
- Dr.V.V.Krishna Reddy v. Dr.Vajrala [Kommidi] Kavitha Reddy — Telangana High Court (2012-11-27)
- Sadath Moazzam. v. Mumtaz Moin — Telangana High Court (2012-11-27)
- B.Ravi Yadav v. Cherkula Uday Kumar — Telangana High Court (2012-11-23)
- Karnati Veerabhadra Rao, v. Smt Puvvada Jayasri — Telangana High Court (2012-11-23)
- The Ananthapur Municipal Corporation v. M/s. P. Govinda Reddy — Telangana High Court (2012-11-23)