LexASHUTOSH MOHUNTA
4,583 recorded High Court judgment(s) · 2002–2014
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 4576 |
| Andhra Pradesh High Court | 7 |
Disposal nature
| DISPOSED OF NO COSTS | 2609 |
| DISMISSED | 568 |
| DISMISSED NO COSTS | 364 |
| ALLOWED NO COSTS | 303 |
| WITHDRAWN | 275 |
| DISMISSED AS INFRUCTUOUS | 266 |
| CLOSED NO COSTS | 106 |
| PARTLY ALLOWED NO COSTS | 57 |
Recent judgments
- Mr. Mohammad. Sadat Ali , Siraj v. Mr. Syed Ather Ali — Telangana High Court (2014-06-23)
- The Welfare Association Gudimalkpur v. M Mahesh — Telangana High Court (2014-06-18)
- Katta Janardhan v. A.Sadanand Reddy, — Telangana High Court (2014-06-18)
- V.Satyanarayana Reddy, v. The Government of Andhra Pradesh, — Telangana High Court (2014-06-18)
- Smt G.Sumalatha v. Smt N.G.Satyavathi — Telangana High Court (2014-06-12)
- Atavur Rehaman , Kamal v. Abdul Hannam — Telangana High Court (2014-06-12)
- E. Manoharamma v. Arya Vysya Abhyudaya Sangham — Telangana High Court (2014-06-06)
- K Kariyanna v. Muddamma — Telangana High Court (2014-06-06)
- Vanamamalai Mutt, Nuzvid, v. Dontala Bala Krishna — Telangana High Court (2014-06-06)
- G.Gulab Bai v. Arya Vysya Abhyudaya Sangham — Telangana High Court (2014-06-06)