ASHUTOSH MOHUNTA

284 recorded High Court judgment(s) · 1997–2016

Courts

Disposal nature

Recent judgments

• MAHI PAL AND ORS. v. STATE OF HARYANA AND ANR. — Punjab & Haryana High Court (2016-12-22)
• VIRENDER KUMAR v. M.S.MALIK & ANR. — Punjab & Haryana High Court (2016-07-25)
• M/S JAGDISH CHAND HEM RAJ v. MAJOR SINGH — Punjab & Haryana High Court (2016-03-31)
• HY.ST. AGR. MARKETING BOARD v. SAT PAL AND ORS. — Punjab & Haryana High Court (2016-01-20)
• DARSHAN LAL v. STATE OF HARYANA — Punjab & Haryana High Court (2016-01-20)
• RANBIR KUMARI v. GOVT. OF HARYANA AND ORS. — Punjab & Haryana High Court (2016-01-20)
• JAGPAL SINGH AND ORS. v. LAC SD, PANCHKULA AND ORS. — Punjab & Haryana High Court (2016-01-20)
• SURENDER SINGH AND ORS. v. STATE OF HARYANA AND ANR. — Punjab & Haryana High Court (2016-01-12)
• MOHINDER SINGH v. KARNAIL SINGH ETC. — Punjab & Haryana High Court (2016-01-11)
• SHAMSHER SINGH v. TEHAL SINGH AND ORS — Punjab & Haryana High Court (2015-11-18)