ASHUTOSH KUMAR (V. J.)

22 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• ROSHANSINGH S/O HIRALAL @ BHOLARAM v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-24)
• KHUSHIRAM S/O SHRI RAJARAM v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-24)
• NANDVEER SAINI S/O RAMAVATAR SAINI v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-24)
• SANJAY MEGHWAL S/O SHRI JAGDISH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-24)
• LAKHAN MEHRA S/O RAJU MEHRA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-06-24)
• PINTU S/O KALUARAM v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-06-24)
• JAGAT SINGH S/O SHRI HUKAM SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-24)
• JAINARAYAN S/O HARSAHAI MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-24)
• AMIT KUMAR SHRIVASTAVA S/O LATE SHRI KAMLESH KUMAR SHRIVASTAVA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-24)
• RAKESH S/O DURGA PRASAD v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-06-24)