ASHUTOSH KUMAR (V.J.)

45 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• MANOHAR TRILOKCHAND LALCHANDANI S/O SHRI TRILOKCHAND v. STATE OF RAJASTHAN — Rajasthan High Court (2026-06-03)
• KALU SOOD S/O JAYRAM v. STATE OF RAJASTHAN — Rajasthan High Court (2026-06-03)
• SHAHNAWAZ S/O SALEEM BAIG v. STATE OF RAJASTHAN — Rajasthan High Court (2026-06-03)
• DILESHWAR S/O VIKRAM MEHER v. STATE OF RAJASTHAN — Rajasthan High Court (2026-06-03)
• ASIF S/O ABDUL GAFFAR v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-06-03)
• BHAKAR S/O DURGARAM v. STATE OF RAJASTHAN — Rajasthan High Court (2026-06-03)
• DURGA SINGH @ DURG SINGH S/O SHRI BHAWANA @ BHAWANI SINGH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-06-03)
• SAHITYA @ GOLU S/O BABULAL v. STATE OF RAJASTHAN — Rajasthan High Court (2026-06-03)
• RAJENDRA KUMAR S/O NETRAM v. STATE OF RAJASTHAN — Rajasthan High Court (2026-06-03)
• SHIV S/O MAHESH KUMAR v. STATE OF RAJASTHAN — Rajasthan High Court (2026-06-03)