ASHUTOSH KUMAR,. SHAILENDRA SINGH

49 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• MD. INAYATULLAH @ SONU @ MD. ENAYATULLAHA v. The State Of Bihar — Patna High Court (2023-10-07)
• Md. Ashif Ali @ Munna v. The State Of Bihar — Patna High Court (2023-10-07)
• Master Md. Shafiullah and Ors v. The State Of Bihar — Patna High Court (2023-10-07)
• Wasim Akhtar @ Tunna v. The State Of Bihar — Patna High Court (2023-10-07)
• Madan Rai v. The State Of Bihar — Patna High Court (2023-09-15)
• Satendra Ray v. The State Of Bihar — Patna High Court (2023-09-15)
• NARAYAN GOSWAMI and ANR. v. THE STATE OF BIHAR — Patna High Court (2023-07-19)
• Dina Goswami v. The State Of Bihar — Patna High Court (2023-07-19)
• Md. Kalam v. The State Of Bihar — Patna High Court (2023-07-19)
• SHYAM SUNDER CHAUDHARY v. The State of Bihar through Chief Secretary, Govt. of Bihar,Patna — Patna High Court (2023-07-18)