ASHUTOSH KUMAR,. SATYAVRAT VERMA

244 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• Shailja Vajpei v. The Patna Municipal Corporation — Patna High Court (2024-02-23)
• In Suo Motu Cognizance taken by the Honble Court for iniation of contempt proceeding v. Animesh Kumar Parashar — Patna High Court (2024-02-02)
• Gaya Kumar, v. The Union of India — Patna High Court (2023-12-01)
• M/s Dilip Kumar and Associates (Accounts and Tax Consultants) v. The Union of India through the Secretary — Patna High Court (2023-09-01)
• SUSHANT KUMAR SINGH v. SMT. ARPANA KUMARI — Patna High Court (2023-04-05)
• The Managing Director, v. M/s Umang Infrastructure Awadhesh Rai (JV) — Patna High Court (2023-04-05)
• Lalan Kumar Singh v. The State of Bihar — Patna High Court (2023-02-10)
• Ashish Kumar v. The State of Bihar — Patna High Court (2023-02-09)
• The High Court of Judicature at Patna v. Srawan Kumar — Patna High Court (2023-02-09)
• Prem Singh v. The State of Bihar — Patna High Court (2023-02-09)