LexASHUTOSH KUMAR,. RAJIV ROY
351 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 351 |
Disposal nature
| DISPOSED | 351 |
Recent judgments
- Md. Waqar Alam v. The Union of India — Patna High Court (2024-03-20)
- Vidyarthi Prasad v. The State of Bihar — Patna High Court (2024-03-20)
- Guriya Kumari v. The Union of India — Patna High Court (2024-03-20)
- Indra Kala Devi v. The State of Bihar — Patna High Court (2024-03-20)
- Soumitra Kumar v. The State of Bihar — Patna High Court (2024-03-20)
- Asia Praveen @ Asia Pra. @ Asia Parveen v. The State of Bihar — Patna High Court (2024-03-20)
- Gita Devi v. The Union of India — Patna High Court (2024-03-20)
- Kiran Kumari v. The Union of India — Patna High Court (2024-03-20)
- Kalpana Kumari v. The State of Bihar — Patna High Court (2024-03-20)
- Dimpu Kumari v. The Union of India — Patna High Court (2024-03-20)