LexASHUTOSH KUMAR,. RAJESH KUMAR VERMA
59 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 59 |
Disposal nature
| ALLOWED | 41 |
| DISMISSED | 9 |
| PARTLY ALLOWED (DISPOSAL) | 5 |
| WITHDRAWN | 2 |
| DISPOSED | 1 |
| ABATED | 1 |
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