LexASHUTOSH KUMAR,. PARTHA SARTHY
533 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 533 |
Disposal nature
| DISMISSED | 219 |
| DISPOSED | 129 |
| WITHDRAWN | 103 |
| ALLOWED | 54 |
| CONSIGNED | 19 |
| DISMISS FOR NON-PROSECUTION | 7 |
| ABATED | 1 |
| DISPOSAL WITH OBSERVATION | 1 |
Recent judgments
- Intelligence Security of India v. The State of Bihar — Patna High Court (2025-07-15)
- Nawal Kishore Singh v. The State of Bihar through the Principal Secretary, — Patna High Court (2025-07-14)
- Sarvagya Construction and Developers Pvt. Ltd. v. The State of Bihar — Patna High Court (2025-07-14)
- Sarvagya Construction and Developers Pvt Ltd. v. The State of Bihar — Patna High Court (2025-07-14)
- Bihar Cricket Association having its office at 45/c, v. Aditya Prakash Verma — Patna High Court (2025-07-14)
- The High Court of Judicature at Patna v. Sundeshwar Kumar Das — Patna High Court (2025-07-14)
- The High Court ofJudicature at Patna v. Rafiqul Islam — Patna High Court (2025-07-14)
- The State of Bihar v. Arena Food and Agro Industries Private Limited — Patna High Court (2025-07-11)
- Sneha Singh v. The State of Bihar — Patna High Court (2025-07-10)
- M/s Patna Offset Press, v. The State of Bihar — Patna High Court (2025-07-10)