LexASHUTOSH KUMAR,. NAWNEET KUMAR PANDEY
264 recorded High Court judgment(s) · 2022–2025
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 264 |
Disposal nature
| DISPOSED | 111 |
| WITHDRAWN | 55 |
| DISMISSED | 55 |
| ALLOWED | 33 |
| DISMISS FOR NON-PROSECUTION | 7 |
| D.F.D. FOR NON APPEARANCE | 1 |
| PARTLY ALLOWED (DISPOSAL) | 1 |
| CONSIGNED | 1 |
Recent judgments
- ABHISHEK KUMAR @ NANHAKA v. The State of Bihar — Patna High Court (2025-01-22)
- Chandan Kumar v. The State of Bihar — Patna High Court (2025-01-15)
- Sanni Kumar @ Sanny Kumar v. The State of Bihar — Patna High Court (2025-01-08)
- NIRAJ PANDEY v. The State of Bihar — Patna High Court (2025-01-08)
- RAMESH RAM v. The State of Bihar — Patna High Court (2025-01-07)
- CHANDANI KUMARI v. The State of Bihar — Patna High Court (2025-01-07)
- RAVINDRA SINGH v. THE STATE OF BIHAR — Patna High Court (2025-01-07)
- RUKSAD @ RUKSHAD v. THE STATE OF BIHAR — Patna High Court (2025-01-07)
- Deepak Kumar v. The State of Bihar — Patna High Court (2025-01-07)
- Ajay Kumar v. The State Of Bihar — Patna High Court (2025-01-03)