LexASHUTOSH KUMAR,. NANI TAGIA,. PARTHA SARTHY
48 recorded High Court judgment(s) · 2024–2024
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| Patna High Court | 48 |
Disposal nature
| DISPOSED | 48 |
Recent judgments
- Raziya Khatun v. The State of Bihar — Patna High Court (2024-06-28)
- Dilnaz Perween v. The Vice Chancellor, — Patna High Court (2024-06-28)
- Priyanka Kumari v. The State of Bihar — Patna High Court (2024-06-28)
- Monika Kumari, v. The Bhupendra Narayan Mandal University, — Patna High Court (2024-06-28)
- Jyotsna Kumari v. The State of Bihar — Patna High Court (2024-06-28)
- Shashi Kumar Shashi v. The B.N. Mandal University — Patna High Court (2024-06-28)
- Sandip Kumar v. Bhupendra Narayan Mandal University — Patna High Court (2024-06-28)
- Jyoti Rani v. The State of Bihar — Patna High Court (2024-06-28)
- Subhash Yadav v. The State Of Bihar and Ors — Patna High Court (2024-06-28)
- Sunil Kumar Singh v. The Bhupendra Narayan Mandal University — Patna High Court (2024-06-28)