ASHUTOSH KUMAR,. NANI TAGIA

85 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• Ranjana Kumari v. The State of Bihar through the Principal Secretary, — Patna High Court (2025-07-11)
• BHOLA KUMAR v. The State of Bihar — Patna High Court (2024-02-13)
• BABLU @ BABLU YADAV v. The State of Bihar — Patna High Court (2024-02-13)
• NEPALI YADAV @ NEERAJ YADAV v. The State of Bihar — Patna High Court (2024-02-13)
• LAL BABU SINGH v. The State of Bihar — Patna High Court (2024-02-13)
• RAMKRISHNA MANDAL v. The State of Bihar — Patna High Court (2024-02-12)
• Basudeo Yadav and Anr. v. The State Of Bihar — Patna High Court (2024-01-31)
• RAMJI SONI @ RAMJI PRASAD @ RAMJI PRASAD SONI v. THE STATE OF BIHAR — Patna High Court (2024-01-31)
• SUNIL KUMAR v. The State of Bihar — Patna High Court (2024-01-30)
• Bichu Singh @ Bhichhu Singh v. The State Of Bihar — Patna High Court (2024-01-25)