LexASHUTOSH KUMAR,. KHATIM REZA
48 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 48 |
Disposal nature
| ALLOWED | 30 |
| DISMISSED | 10 |
| ABATED | 4 |
| WITHDRAWN | 2 |
| PARTLY ALLOWED (DISPOSAL) | 1 |
| DISPOSED | 1 |
Recent judgments
- VINOD DAS v. The State of Bihar — Patna High Court (2024-10-04)
- CHANDAN DAS @ CHANDAN KUMAR DAS v. The State of Bihar — Patna High Court (2024-10-03)
- TILAK YADAV @ NAVNIT KUMAR SINGH v. The State of Bihar — Patna High Court (2024-10-03)
- RAKESH PANDEY @ RAKESH CHOUBEY v. The State of Bihar — Patna High Court (2024-10-03)
- Santosh Jha v. The State Of Bihar — Patna High Court (2024-10-03)
- Abhishek Jha v. The State Of Bihar — Patna High Court (2024-10-03)
- DHIRAJ KUMAR @ DHIRAJ KUMAR MANDAL v. THE STATE OF BIHAR — Patna High Court (2024-10-03)
- Assistant Commissioner of Income Tax v. M/s Chikitsa Nurshing Home — Patna High Court (2024-08-23)
- Vishal Kumar v. The State Of Bihar — Patna High Court (2024-04-26)
- Anand Kumar v. The State Of Bihar — Patna High Court (2024-04-26)