LexASHUTOSH KUMAR,. JITENDRA KUMAR
579 recorded High Court judgment(s) · 2022–2025
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 579 |
Disposal nature
| DISPOSED | 255 |
| ALLOWED | 127 |
| DISMISSED | 95 |
| WITHDRAWN | 74 |
| PARTLY ALLOWED (DISPOSAL) | 14 |
| DISMISS FOR NON-PROSECUTION | 9 |
| ABATED | 5 |
Recent judgments
- Soni Kumari v. The State of Bihar through Mr. Vinay Kumar, the Principal Secretary, — Patna High Court (2025-03-07)
- SHIV CHANDRA RAI v. The State of Bihar — Patna High Court (2024-10-30)
- Mantu Yadav v. The State Of Bihar — Patna High Court (2024-10-30)
- MUNAKI RAI v. The State of Bihar — Patna High Court (2024-10-30)
- MD. MAHMOOD ALAM v. The State of Bihar — Patna High Court (2024-10-30)
- MANNU @ SADDAM@MD. MANNU SADAM v. THE STATE OF BIHAR — Patna High Court (2024-10-30)
- VIJAY RAI v. The State of Bihar — Patna High Court (2024-10-30)
- AJAY RAI v. The State of Bihar — Patna High Court (2024-10-30)
- Ravi Paswan and Ors v. The State Of Bihar — Patna High Court (2024-10-07)
- Raja Paswan v. The State Of Bihar — Patna High Court (2024-10-07)