ASHUTOSH KUMAR,. HARISH KUMAR

363 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• Nawal Kishore Yadav v. The State of Bihar through Sri Arvind Kumar Chaudhary, the Principal Secretary — Patna High Court (2025-06-27)
• The State of Bihar v. Ram Prashidh Singh — Patna High Court (2025-06-27)
• Ram Nath Pandey v. The State of Bihar — Patna High Court (2025-06-27)
• Damodar Singh, (In person), v. The Union of India, through the Principal Secretary, — Patna High Court (2025-04-04)
• Harindra Kumar Rai v. The State of Bihar — Patna High Court (2025-04-04)
• Bihar Jharkhand Rajya Vidyut Parishad Field Kamgar Union through its Secretary, Bharat Choudhary v. Dr. V.P. Joy, Provident Fund Commissioner, — Patna High Court (2025-04-04)
• Kailash Yadav v. The State of Bihar — Patna High Court (2025-04-04)
• Guru Sharan Singh v. The State of Bihar — Patna High Court (2025-03-06)
• The State of Bihar v. Vijay Kumar Pal — Patna High Court (2025-03-06)
• The Chairman, Bihar Staff Selection Commission v. Mintu Kumari — Patna High Court (2025-03-06)