LexASHUTOSH KUMAR,. ANJANI KUMAR SHARAN
326 recorded High Court judgment(s) · 2022–2025
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 326 |
Disposal nature
| DISPOSED | 228 |
| DISMISSED | 46 |
| WITHDRAWN | 31 |
| ALLOWED | 15 |
| DISMISS FOR NON-PROSECUTION | 3 |
| CONSIGNED | 2 |
| PARTLY ALLOWED (DISPOSAL) | 1 |
Recent judgments
- Surji Kumari @ Surji Devi v. The State of Bihar — Patna High Court (2025-04-09)
- M/s. Reliable Infra Services Private Limited M/s. Trigyn Technologies Limited, v. The State of Bihar — Patna High Court (2025-04-09)
- Ugrasen v. The Union of India — Patna High Court (2025-03-07)
- SARITA KUMARI v. The State of Bihar — Patna High Court (2024-12-06)
- Raushan Kumar Jha v. The State of Bihar — Patna High Court (2024-10-28)
- Bihar State Food and Civil Supplies Corporation Limited, through the Chairman cum Managing Director v. Amardev Hazra, — Patna High Court (2023-07-19)
- Prof. Krishna Mohan Prasad v. The State of Bihar — Patna High Court (2023-06-21)
- Amresh Shandilya, v. The State of Bihar through the Principal Secretary, — Patna High Court (2023-06-21)
- The Bihar Public Service Commission v. Nitu Kumari — Patna High Court (2023-01-18)
- Sriman Narayan Rai v. The State Of Bihar — Patna High Court (2022-12-21)