ASHUTOSH KUMAR,. ALOK KUMAR PANDEY

94 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• Adyaraj Developers Private Limited v. The State of Bihar — Patna High Court (2025-06-17)
• Md. Ilmuddin Ansari v. The State of Bihar — Patna High Court (2025-06-16)
• Sanjay Kumar Singh v. The State of Bihar — Patna High Court (2025-06-16)
• Bimlendra Kumar Thakaur v. The State of Bihar — Patna High Court (2024-07-05)
• Prakash Kewat v. The State Of Bihar — Patna High Court (2024-04-05)
• MUNNA ANSARI v. The State of Bihar — Patna High Court (2024-01-19)
• Wakil Yadav and Ors v. The State Of Bihar — Patna High Court (2024-01-02)
• Satya Narayan Yadav and Ors v. The State Of Bihar — Patna High Court (2024-01-02)
• Lalan Yadav v. The State Of Bihar — Patna High Court (2024-01-02)
• Ramadhar Yadav and Anr v. The State Of Bihar — Patna High Court (2024-01-02)