ASHUTOSH KUMAR,. A. ABHISHEK REDDY

22 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• Feku Gupta v. The State Of Bihar — Patna High Court (2024-04-20)
• Mahatam Gupta and Ors v. The State Of Bihar — Patna High Court (2024-04-20)
• ALI SHER @ MD. ALI SHER v. The State of Bihar — Patna High Court (2024-03-22)
• THE STATE OF BIHAR v. ANMOL YADAV — Patna High Court (2024-03-22)
• ANMOL YADAV v. THE STATE OF BIHAR — Patna High Court (2024-03-22)
• Rocky Sonkar @ Musa and Anr v. The State Of Bihar — Patna High Court (2024-02-29)
• BINOD MISHRA @ VINOD KUMAR MISHRA @ VINOD MISHRA v. THE UNION OF INDIA THROGH NATIONAL INVESTIGATION AGENCY, NEW DELHI, BRANCH OFFICE PATNA, AT PATNA , — Patna High Court (2024-02-28)
• Sajani Kumari v. The State of Bihar — Patna High Court (2024-02-28)
• SANJAY KUMAR SAH @ SANJAY SAH v. The State of Bihar — Patna High Court (2024-02-27)
• Ram Chandra Bhandari v. The State Of Bihar — Patna High Court (2024-02-26)