LexASHUTOSH KUMAR
168 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 168 |
Disposal nature
| DISPOSED | 34 |
| WITHDRAWN | 34 |
| DISMISSED | 31 |
| ALLOWED | 25 |
| CONSIGNED | 23 |
| REJECTED | 13 |
| PARTLY ALLOWED (DISPOSAL) | 5 |
| D.F.D. FOR NON APPEARANCE | 3 |
Recent judgments
- Sakir Hussain v. The State of Bihar — Patna High Court (2019-11-07)
- DEEPAK RAM @ DEEPAK KUMAR RAM v. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY DEPARTMENT OF HOME GOVT. OF BIHAR, PATNA — Patna High Court (2019-11-07)
- Gauri Shanker Prasad Singh v. The State of Bihar — Patna High Court (2019-11-07)
- RAVI SHANKAR KUMAR AKELA v. The State of Bihar through its Principal Secretary Department of Home, Bihar, Patna. — Patna High Court (2019-11-06)
- Chandra Shekhar Prasad v. The Union of India — Patna High Court (2019-11-06)
- MUKESH KUMAR v. THE STATE OF BIHAR REPRESENTED THEOUGH THE DISTRICT MAGISTRATE PATNA — Patna High Court (2019-11-06)
- SONI DEVI v. THE STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE, BIHAR, PATNA — Patna High Court (2019-11-06)
- Rakesh Kumar v. The State Of Bihar and Ors — Patna High Court (2019-11-04)
- Krishna Deo Mehta v. The State Of Bihar — Patna High Court (2019-11-04)
- Bhushan Dome @ Bhushan Super v. The State Of Bihar and Ors — Patna High Court (2019-11-04)