ASHUTOSH KUMAR

2,170 recorded High Court judgment(s) · 2011–2026

Courts

Disposal nature

Recent judgments

• MANOJ SINGH v. GHADU MAL & ORS — Delhi High Court (2026-01-28)
• DELHI TRANSPORT CORPORATION v. CHANGGA MAL — Delhi High Court (2024-12-19)
• DELHI TRANSPORT CORPORATION v. JAI BHAGWAN — Delhi High Court (2024-12-19)
• M/S MINTO PACKS PVT LTD v. M/S T&G MEDICARE & ORS — Delhi High Court (2024-12-11)
• OM PARKASH v. RAGHUNANDAN SINGH — Delhi High Court (2024-11-21)
• VIJAY SHARMA & ANR v. CHANDER PAL — Delhi High Court (2024-11-21)
• VINOD KUMAR & ANR v. THE COMMISSIONER NORTH DELHI MUNICIPAL CORPORATION & ANR — Delhi High Court (2024-09-17)
• SURESH KUMAR JUNEJA v. KULDEEP KAUR — Delhi High Court (2024-09-09)
• KRISHNA DEVI & ORS v. RAVINDER KUMAR BABBAR — Delhi High Court (2024-09-03)
• SAVITA & ANR v. RAJVEER & ORS — Delhi High Court (2024-08-12)