LexASHUTOSH KUMAR
16,974 recorded High Court judgment(s) · 2012–2025
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 16974 |
Disposal nature
| BAIL GRANTED | 5923 |
| DISPOSED | 3422 |
| WITHDRAWN | 2890 |
| DISMISSED | 2073 |
| ALLOWED | 2018 |
| D.F.D. FOR NON APPEARANCE | 216 |
| REJECTED | 122 |
| BAIL REJECTED | 118 |
Recent judgments
- Krishna Dev Mishra v. The State of Bihar through the Principal Secretary, — Patna High Court (2025-05-02)
- Mohan Kumar v. M/s Astik Buildcon Pvt. Ltd. — Patna High Court (2025-05-02)
- Zillion Infraprojects Pvt. Ltd. v. Power Mech Projects Limited — Patna High Court (2025-05-02)
- M/S Apna Ashiana Development Pvt Ltd. v. Malti Kumari — Patna High Court (2025-05-02)
- Hriday Narayan Ray @ Hriday Narain Singh v. M/s Aastik Buildcon Pvt. Ltd. — Patna High Court (2025-05-02)
- Ravi Shankar Singh v. The State of Bihar — Patna High Court (2025-05-02)
- Kundan Kumar v. The Bihar State Food and Civil Supplies Corporation Limited — Patna High Court (2025-05-02)
- Kundan Kumar v. The Managing Director, Bihar State Food and Civil Supplies Corporation Limited — Patna High Court (2025-04-18)
- Bishekha Kumari Jaiswal v. The State of Bihar — Patna High Court (2025-04-18)
- Lord Vishnu Constructions Private Limited v. The Union of India — Patna High Court (2025-04-18)