LexASHUTOSH KUMAR
3,493 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 3493 |
Disposal nature
| DISPOSED OF | 1211 |
| ALLOWED | 956 |
| DISMISSED | 802 |
| PARTLY ALLOWED | 410 |
| WITHDRAWN | 103 |
| BOGUS | 4 |
| PEREMPTORY | 4 |
| MODIFIED | 1 |
Recent judgments
- SANJEEV KUMAR SURI S/O KASTOORI LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-25)
- B RUKMANI AND ORS v. IKRAH GRAH AND ORS — Rajasthan High Court (2026-05-22)
- YOGENDRA SINGH SON OF LATE SHRI BHANWAR SINGH, v. BAID FINSERV LIMITED — Rajasthan High Court (2026-05-22)
- MUKESH S/O BABU LAL, v. GHANSHYAM — Rajasthan High Court (2026-05-22)
- SMT VIBHA CHATURVEDI AND ANOTHER v. RATI RAM AND OTHERS — Rajasthan High Court (2026-05-22)
- JARINA AND ORS v. DEVARAM AND ORS — Rajasthan High Court (2026-05-14)
- SARASWATI DEVI @ SHARBO W/O LATE SHRI DHUDARAM v. VINOD KUMAR S/O SHYAM SUNDER — Rajasthan High Court (2026-05-14)
- SMT. DHANNI DEVI WIFE OF LATE BHANWRARAM, v. SURESH KUMAR JAT SON OF CHOKHARAM, — Rajasthan High Court (2026-05-14)
- HARIRAM YOGI S/O SH. BADRILAL, v. DEVILAL MEENA S/O SH. RAMJILAL MEENA, — Rajasthan High Court (2026-05-13)
- HANUMAN SAHAI BUNKAR S/O RAM SAHAI, v. POORAN MAL S/O KALU RAM — Rajasthan High Court (2026-05-13)