LexASHUTOSH KUMAR
417 recorded High Court judgment(s) · 2014–2018
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 417 |
Disposal nature
| DISPOSED | 202 |
| DISMISSED | 123 |
| WITHDRAWN | 71 |
| ALLOWED | 14 |
| D.F.D. FOR NON APPEARANCE | 5 |
| PARTLY ALLOWED (DISPOSAL) | 2 |
Recent judgments
- Dhanraj Bhagat Degree College v. The State Of Bihar and Ors — Patna High Court (2018-11-01)
- Rameshwar Mahavir Evening Degree College v. The State Of Bihar and Ors — Patna High Court (2018-11-01)
- Ramvilas Singh Ramdayal Ray College v. The State Of Bihar and Ors — Patna High Court (2018-11-01)
- Bishwanath Roy Degree College v. The State Of Bihar and Ors — Patna High Court (2018-11-01)
- Arpana Kumari and Ors v. The State Of Bihar and Ors — Patna High Court (2018-11-01)
- Ram Lakhan Singh Yadav College and Anr v. The State Of Bihar and Ors — Patna High Court (2018-11-01)
- Baba Bhagwat Rai Degree College v. The State Of Bihar and Ors — Patna High Court (2018-11-01)
- Raju Mahto v. Ranjana Singh and Ors — Patna High Court (2018-11-01)
- Ram Lagan Rai Degree College v. The State Of Bihar and Ors — Patna High Court (2018-11-01)
- Nitesh Kumar Smarak College v. The State Of Bihar and Ors — Patna High Court (2018-11-01)