ASHOKKUMAR C. JOSHI

4,421 recorded High Court judgment(s) · 2020–2023

Courts

Gujarat High Court

4421

38-RULE ABSOLUTE/ALLOWED @ FH	848
44-PARTLY ALLOWED @ FH	670
27-WITHDRAWN @ ADM.STAGE	659
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	535
40-WITHDRAWN @ FH	412
53-ALLOWED / GRANTED @ ADM.STAGE	305
39-RULE DISCHARGED/DISMISSED @ FH	192
28-REJECTED @ ADM.STAGE	135

FUTURE GENERAL INSURANCE CO LTD v. MUNAFHUSAIN GANIMIYA SAIYAD — Gujarat High Court (2023-01-18)
AARTIBEN RAMESHSHING TOMAR v. NASURUDDIN CHANDANBHAI FAKIR — Gujarat High Court (2023-01-18)
THE UNITED INDIA INSURANCE COMPANY LIMITED v. PRATAPJI LAGBHIRJI THAKOR — Gujarat High Court (2023-01-17)
THE UNITED INDIA INSURANCE COMPANY LIMITED v. BABUJI NEMAJI THAKOR — Gujarat High Court (2023-01-17)
FATESINH BHAGWANDAS ALIAS BAHGWANSINH PARMAR v. JITENDRAKUMAR MUNNALAL SAROJ — Gujarat High Court (2023-01-11)
GAURAVKUMAR AMBALAL CHAUDHRY v. NAGJIBHAI DAHYABHAI RAWAL — Gujarat High Court (2023-01-11)
JASIBEN VINUBHAI PARMAR v. CHAUHAN CHIMANBHAI CHATURBHAI — Gujarat High Court (2023-01-04)
REKHABEN MAFATBHAI PATEL v. HARISHCHANDRA RAVABACHAN YADAV — Gujarat High Court (2023-01-03)
BAJAJ ALLIANCE GENERAL INSURANCE CO LTD v. CHAUDHARI BHIKHIBEN LAXMANBHAI — Gujarat High Court (2023-01-03)
THE NEW INDIA ASSURANCE CO LTD v. HASINABEN BHACHU KUMBHAR WIFE — Gujarat High Court (2023-01-03)