ASHOK S. KINAGI,VENKATESH NAIK T

172 recorded High Court judgment(s) · 2023–2024

Courts

Karnataka High Court

172

DISMISSED	87
ALLOWED	25
Partly Allowed	20
DISPOSED	18
ALLOWED AND REMANDED	8
Dismissed for Non-Prosecution	7
Abated	6
DROPPED	1

M/S S.A.L. STEEL LIMITED v. M/S. SREENIDHI TRADING COMPANY — Karnataka High Court (2024-02-20)
K. SUDHAKAR REDDY v. KARNATAKA NEERAVARI NIGAM LTD — Karnataka High Court (2024-01-12)
KARNATAKA NEERAVARI NIGAM LTD., v. SRI.K. SUDHAKAR REDDY, — Karnataka High Court (2024-01-12)
CHANDRASHEKHARA v. SMT.GOURI — Karnataka High Court (2023-11-24)
STATE OF KARNATAKA v. K. BASHASAB S/O NABISAB — Karnataka High Court (2023-10-11)
STATE OF KARNATAKA v. SHRI. SHIVANAND SHIVAPUTRAPPA YALLUR — Karnataka High Court (2023-10-03)
GOVIND S/O RAMACHANDRA WAGUKAR AND OTHERS v. MALAPRABHA W/O MANOJ RASAL AND OTHERS — Karnataka High Court (2023-09-13)
GOVIND S/O RAMACHANDRA WAGUKAR AND OTHERS v. MALAPRABHA W/O MANOJ RASAL AND OTHERS — Karnataka High Court (2023-09-13)
SRI. RAMESH RUDRAPPA BANOSHI v. THE STATE OF KARNATAKA — Karnataka High Court (2023-09-11)
KOTRAPPA S/O HALAPPA MEGALAGERI v. TIMMANNA S/O DODDAGOORAPPA VADAR — Karnataka High Court (2023-09-08)