ASHOK S. KINAGI,UMESH M ADIGA

194 recorded High Court judgment(s) · 2025–2025

Courts

Karnataka High Court

194

DISMISSED	115
DISPOSED	27
ALLOWED	24
ALLOWED AND REMANDED	10
Partly Allowed	9
DROPPED	3
Abated	3
Dismissed for Non-Prosecution	2

RAMANAGOUDA S/O SATALINGAPPA MUDIGOUDRA v. KUTUBUDDIN S/O UMARSAB MULLA SINCE DECEASED BY LRS — Karnataka High Court (2025-09-22)
FATECHAND S/O SAGARMALJI SOLANKI v. SMT. SHAMSHADBEGAUM W/O MEHABOOBSAAB KALAKERI — Karnataka High Court (2025-02-28)
SMT.PADMAVATI W/O KRISHNAPPA SHIROL v. SRI.YAMANAPPA FAKKIRAPPA HUBBALLI — Karnataka High Court (2025-02-28)
SHASHIKUMAR S/O SHANKAR MUGALKHOD v. SMT SHANTADEVI W/O BASAPPA DANDIN — Karnataka High Court (2025-02-28)
GADDI NAGARAJA S/O SHIVANGOUDA v. SMT. K. GANGA W/O K SIDDAPPA — Karnataka High Court (2025-02-28)
SHRI.MAHANTESH GANGAPPA ANGADI v. SMT.NEELAWWA W/O. BASANAGOUDA PATIL — Karnataka High Court (2025-02-28)
SHIVAYYA S/O. LATE KUMARA SWAMY v. SMT.PUSHPAVATHI W/O. SHADAKSHARI SWAMY — Karnataka High Court (2025-02-27)
SMT. G. DEVAKI WO DR. YOGANAND H.S v. SRI. MOHSIN S/O SALAMSAB ARAB — Karnataka High Court (2025-02-27)
SMT. G DEVAKI W/O DR YOGANAND H S v. SRI MOHSIN S/O SALAMSAB ARAB — Karnataka High Court (2025-02-27)
KRISHNAYYA S/O. VENKAYYA DODAMANI v. SUSHILABAI W/O. PRALHAD DHARWADKAR — Karnataka High Court (2025-02-27)