ASHOK S. KINAGI,RAJESH RAI K

530 recorded High Court judgment(s) · 2024–2025

Courts

Karnataka High Court

530

DISMISSED	260
Partly Allowed	119
ALLOWED	43
DROPPED	40
DISPOSED	28
ALLOWED AND REMANDED	27
Dismissed for Non-Prosecution	9
Abated	4

THE MANAGER, CHOLA-MS GENERAL INSURANCE CO. LTD v. MALLAMMA — Karnataka High Court (2025-11-14)
THE MANAGING DIRECTOR v. SRI. VIVEKANAND — Karnataka High Court (2024-12-13)
KHADIRSAB v. STATE OF KARNATAKA — Karnataka High Court (2024-12-13)
MALLIKARJUN GOUDA PATIL v. DAYANAND PATIL — Karnataka High Court (2024-07-26)
GANESH v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2024-07-25)
BHIMANNA S/O SHANKRAPPA SAJJAN @ SAJJANSHETTY v. PRAVEEN AND ANR — Karnataka High Court (2024-07-25)
SMT. VIJAYALAXMI v. ANILKUMAR AND ORS — Karnataka High Court (2024-07-25)
SHIVASHARANA v. THE STATE OF KARNATAKA AND ANR — Karnataka High Court (2024-07-25)
SURENDRA AND ANR v. NARESH KUMAR AND ANR — Karnataka High Court (2024-07-25)
THE BRANCH MANAGER THE ORIENTAL INSURANCE v. JAYASHREE AND ORS — Karnataka High Court (2024-07-25)