LexASHOK MENON
9,797 recorded High Court judgment(s) · 2008–2021
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 9797 |
Disposal nature
| ALLOWED | 6269 |
| DISPOSED OF | 1579 |
| DISMISSED | 1207 |
| DISMISSED AS WITHDRAWN | 254 |
| ALLOWED IN PART | 139 |
| DISMISSED AS NOT PRESSED | 135 |
| DISMISSED AS INFRUCTUOUS | 107 |
| CLOSED | 29 |
Recent judgments
- LIKHIN KRISHNAN v. THE STATE OF KERALA — Kerala High Court (2021-08-13)
- M.N.SAMBAREESAN v. UNION OF INDIA — Kerala High Court (2021-08-13)
- SAIJOON C. KIDANGOOR v. STATE OF KERALA — Kerala High Court (2021-08-13)
- NAVEEN M. J v. STATE OF KERALA — Kerala High Court (2021-08-13)
- VIPIN v. STATE OF KERALA — Kerala High Court (2021-08-13)
- DIRECTORATE OF ENFORCEMENT v. THOMAS DANIEL — Kerala High Court (2021-08-13)
- ABDUL RAHMAN @ A.R.RAHMAN v. BINEESH — Kerala High Court (2021-08-12)
- ARUN J.M. v. STATE OF KERALA — Kerala High Court (2021-08-12)
- UNNIKUTTAN v. STATE OF KERALA — Kerala High Court (2021-08-12)
- AJAYAN v. STATE OF KERALA — Kerala High Court (2021-08-12)