ASHOK KUMAR,VIKRAM NATH

174 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

174

Disposed off/Decided on merits	100
Dismissed on merits	71
Dismiss other than merit(DD/Non Prosec./Abated)	2
Reference Disposed off	1

HARUN SAIFI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-28)
RAM RAKSHA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-28)
DHEERAJ SAHAY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-28)
PREM CHANDRA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-28)
AJAY DWIVEDI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-28)
SHAHID HASAN AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-28)
NARESH CHATURVEDI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-02-28)
AJMERI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2018-02-28)
BIPIN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-02-28)
MOHD. SHAMSEED v. State of U.P. AND ANOTHER — Allahabad High Court (2018-02-28)