LexASHOK KUMAR VERMA
5,594 recorded High Court judgment(s) · 2014–2023
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 5594 |
Disposal nature
| DISPOSED OF | 2746 |
| DISMISSED | 1769 |
| ALLOWED | 1078 |
| (unspecified) | 1 |
Recent judgments
- SH. LAKHBIR SINGH v. HARPAL SINGH — Punjab & Haryana High Court (2023-07-28)
- DALJIT SINGH v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2023-06-02)
- HARDEEP SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2023-06-02)
- JASPAL KAUR v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2023-06-02)
- AVTAR SINGH v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2023-06-02)
- AJAY v. STATE OF HARYANA — Punjab & Haryana High Court (2023-06-02)
- NINDER SINGH AND OTHERS v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2023-06-02)
- ANURODH v. STATE OF HARYANA — Punjab & Haryana High Court (2023-06-02)
- MANJIT KHATRI v. STATE OF HARYANA — Punjab & Haryana High Court (2023-06-02)
- GURJANT SINGH v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2023-06-02)