LexASHOK KUMAR,PANKAJ MITHAL
71 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 71 |
Disposal nature
| Dismissed on merits | 39 |
| Disposed off/Decided on merits | 21 |
| Allowed/Partly Allowed on merits | 10 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- MOHIT PETROCHEMICALS PVT. LIMITED v. STATE OF U.P. and 3 OTHERS — Allahabad High Court (2018-11-22)
- MOHIT PETROCHEMICALS PRIVATE LIMITED v. STATE OF U.P. and 3 OTHERS — Allahabad High Court (2018-11-22)
- MOHIT PETROCHEMICALS PVT. LIMITED v. STATE OF U.P. and 3 OTHERS — Allahabad High Court (2018-11-22)
- M/S UJALA TRADERS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-11-22)
- M/S DCM SHRIRAM INDUSTRIES LTD. v. State of U.P. 2 OTHERS — Allahabad High Court (2018-11-22)
- MOHIT PETROCHEMICALS PVT. LIMITED v. STATE OF U.P. and 3 OTHERS — Allahabad High Court (2018-11-22)
- M/S OMEGA ICEHILL PVT. LTD. v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-20)
- UNION BANK OF INDIA ADA BRANCH JAIPUR HOUSE AGRA v. THE ADDITIONAL COMMISSIONER OF INCOME TAX TDS KANPUR — Allahabad High Court (2018-11-20)
- M/S KUMAR CONSTRUCTION v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2018-11-20)
- UNION BANK OF INDIA ADA BRANCH JAIPUR HOUSE AGRA v. THE ADDITIONAL COMMISSIONER OF INCOME TAX TDS — Allahabad High Court (2018-11-20)