ASHOK KUMAR PANDEY
6,484 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 6484 |
Disposal nature
| ALLOWED | 5872 |
| DISMISSED | 346 |
| WITHDRAWN | 99 |
| BAIL GRANTED | 83 |
| DISPOSED | 62 |
| DISMISS FOR NON-PROSECUTION | 7 |
| PARTLY ALLOWED (DISPOSAL) | 7 |
| REJECTED | 5 |
Recent judgments
- Sonu Kumar Mahto v. The State of Bihar — Patna High Court (2026-05-21)
- Ramchandra Singh v. The State of Bihar — Patna High Court (2026-05-21)
- Kaushalya Devi v. The State of Bihar — Patna High Court (2026-05-21)
- Shambhu Kumar v. The State of Bihar — Patna High Court (2026-05-21)
- Chandrabali Singh v. The State of Bihar — Patna High Court (2026-05-21)
- Ravi Kumar v. The State of Bihar — Patna High Court (2026-05-21)
- Ajay Kumar Choudhary v. The State of Bihar — Patna High Court (2026-05-21)
- Gulbash Parveen @ Gulafasa Praveen @ Gulbsa Praveene v. The State of Bihar — Patna High Court (2026-05-21)
- Md. Jubair v. The State of Bihar — Patna High Court (2026-05-21)
- Ramji Yadav v. The State of Bihar — Patna High Court (2026-05-21)
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