ASHOK KUMAR,KRISHNA MURARI

174 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

174

Disposed off/Decided on merits	71
Dismiss other than merit(DD/Non Prosec./Abated)	44
Dismissed on merits	38
Allowed/Partly Allowed on merits	21

M/S ZENTH SOFTWARE CO. THRU MANAGING PARTNER SACHIN MITTAL v. ARMY PUBLIC SCHOOL THRU ITS CHAIRMAN — Allahabad High Court (2019-05-16)
M/S VACMET INDIA LTD. v. STATE OF U.P. THRU SECY. AND 2 OTHERS — Allahabad High Court (2018-05-30)
SARFARAZ AHMAD AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-30)
VIVEK KUMAR KESARWANI v. State of U.P. AND 15 OTHERS — Allahabad High Court (2018-05-29)
SANJAY KUMAR AND ANOTHER v. ARBITRATOR/ COMMISSIONER KANPUR REGION AND 4 OTHERS — Allahabad High Court (2018-05-29)
PANMATI DEVI v. State of U.P. AND 10 OTHERS — Allahabad High Court (2018-05-29)
RAJENDRA AND ANOTHER v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2018-05-29)
GOPAL SINGH v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-05-29)
NANDITA GUPTA AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-05-29)
RAM SAJEEVAN DWIVEDI AND ANOTHER v. State of U.P. AND 8 OTHERS — Allahabad High Court (2018-05-29)