ASHOK KUMAR JAIN
7,323 recorded High Court judgment(s) · 2022–2026
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| Rajasthan High Court | 7323 |
Disposal nature
| DISMISSED | 2952 |
| DISPOSED OF | 2492 |
| ALLOWED | 1559 |
| WITHDRAWN | 235 |
| PARTLY ALLOWED | 34 |
| TRANSFERRED | 27 |
| PEREMPTORY | 9 |
| COMPROMISED | 5 |
Recent judgments
- SUBHASH MUWAL S/O SHRI SURAJMAL MUWAL v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-22)
- SHER SINGH S/O PRATAP SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-22)
- ASHOK KUMAR S/O JAGMALRAM v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-22)
- KUNAL CHOUDHARY v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-22)
- CHUNARAM S/O HARIRAM v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-22)
- ASHOK KUMAR S/O JEEVANRAM v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-22)
- HARSHVARDHAN KUMAR MEENA S/O MURARI LAL MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-22)
- SUNIL KUMAR JAIN S/O SHRI SHIKHAR CHAND JAIN v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-12)
- RAMKHILADI SAINI S/O SHRI SANWALIA RAM SAINI v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-12)
- RAMBHAROS S/O KAJODLAL v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-08)
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