LexASHOK KUMAR,GOVIND MATHUR
1,845 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 1845 |
Disposal nature
| Disposed off/Decided on merits | 1285 |
| Dismissed on merits | 525 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 28 |
| Allowed/Partly Allowed on merits | 5 |
| (unspecified) | 2 |
Recent judgments
- MOHAMMAD IDREES v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-08-31)
- MUKUND SINGH GAUR AND 2 ORS v. DIRECTOR OF EDUCATION (SECONDARY) AND 4 ORS — Allahabad High Court (2018-08-31)
- SMT. LAKSHMI DEVI v. SECRETARY BASIC SHIKSHA PARISHAD AND 3 OTHERS — Allahabad High Court (2018-08-31)
- MAQBOOL AHMAD v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-08-31)
- RAJ KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-08-31)
- UMESH KUMAR CHAUDHARI v. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDU. THRU SEC. and ANR. — Allahabad High Court (2018-08-31)
- LALLAN PRASAD GOND v. State of U.P. AND 18 OTHERS — Allahabad High Court (2018-08-31)
- DIGVIJAY VISHWAKARMA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-08-31)
- ANAND MOHAN v. State of U.P. AND 4 ORS — Allahabad High Court (2018-08-30)
- SHASHI KANT VERMA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-08-30)