ASHOK KUMAR GAUR,ASHUTOSH KUMAR

204 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• SHREE KIRSHAN MEHASHWARI v. SEWAK RAM — Rajasthan High Court (2024-11-27)
• M/S HIND GLASS, v. RAJASTHAN STATE GANGANAGAR SUGAR MILLS, — Rajasthan High Court (2023-09-21)
• LALITA W/O SHRI SUMIT KUMAR D/O TARACHAND v. SUMIT KUMAR S/O SHRI SUMER SINGH — Rajasthan High Court (2023-09-14)
• MITHUN KUMAR BARGUJDER S/O SHRI RAMESH CHAND BARGUJDER v. THE STATE OF RAJASTHAN — Rajasthan High Court (2023-09-13)
• CHANCHAL DANODIYA D/O SITARAM DANODIYA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2023-09-13)
• JAGDISH S/O HANUMAN MALI v. LAXMAN SINGH KUDI DIS. COLLECTOR — Rajasthan High Court (2023-09-12)
• RAJ PRADESH NIJI COLLEGE SANGH v. NATIONAL COUNCIL FOR TEACHER EDUCATION — Rajasthan High Court (2023-09-12)
• PATRAM BISHNOI S/O MOHAN LAL BISHNOI v. UNION OF INDIA — Rajasthan High Court (2023-09-12)
• KARAN VOHRA S/O SHRI VIJAY VOHRA v. UNION OF INDIA — Rajasthan High Court (2023-09-12)
• TRILOK TAK S/O GANPAT SINGH TAK v. UNION OF INDIA — Rajasthan High Court (2023-09-12)