LexASHOK KUMAR GAUR
6,924 recorded High Court judgment(s) · 2012–2025
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 6924 |
Disposal nature
| DISMISSED | 2738 |
| DISPOSED OF | 2658 |
| ALLOWED | 1186 |
| WITHDRAWN | 280 |
| PEREMPTORY | 44 |
| COMPROMISED | 4 |
| INTERM ORDER | 4 |
| TRANSFERRED | 4 |
Recent judgments
- DR. VASIM AKRAM ANSARI S/O SHRI BARKAT ALI v. STATE OF RAJASTHAN — Rajasthan High Court (2025-05-23)
- DR. ABHIMANYU SHARMA S/O. SHRI PRADEEP SHARMA v. UNIVERSITY OF RAJASTHAN — Rajasthan High Court (2025-03-20)
- ASHOK KUMAR SHARMA S/O RADHAKRISHAN SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2024-08-28)
- SHRI MOHANLAL S/O KANARAM v. STATE OF RAJASTHAN — Rajasthan High Court (2024-03-12)
- OM PRAKASH S/O MANPHOOL RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2024-02-07)
- GRAM PANCHAYAT KHELANIYA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2024-01-19)
- LAXMI DEVI PVT. ITI v. STATE OF RAJASTHAN — Rajasthan High Court (2023-12-05)
- SMT. BANNI D/O LATE SHRI CHHITAR, W/O NANGA v. DIVISIONAL COMMISSIONER — Rajasthan High Court (2023-11-21)
- NB SUB JITENDRA SINGH S/O SHRI MAHENDRA SINGH v. UNION OF INDIA — Rajasthan High Court (2023-09-22)
- DHARMENDRA VERMA S/O SH. SITARAM VERMA v. STATE OF RAJASTHAN — Rajasthan High Court (2023-09-22)