ASHOK G.NIJAGANNAVAR,L.NARAYANA SWAMY

87 recorded High Court judgment(s) · 2016–2019

Courts

Disposal nature

Recent judgments

• THE STATE OF KARNATAKA v. M/S NANDI AGRO PVT.LTD,. — Karnataka High Court (2019-08-16)
• SMT. BINA GAJENDRAN v. THIMMAPPA — Karnataka High Court (2019-08-16)
• BRANCH MANAGER v. SMT BINA GAJENDRAN — Karnataka High Court (2019-08-16)
• BRANCH MANAGER v. SMT BINA GAJENDRAN — Karnataka High Court (2019-08-16)
• SMT. GANGAMMA v. THIMMAPPA — Karnataka High Court (2019-08-16)
• M/S NANDI AGRO PVT LTD v. STATE OF KARNATAKA — Karnataka High Court (2019-08-16)
• SMT. BINA GAJENDRAN v. THIMMAPPA — Karnataka High Court (2019-08-16)
• R. ANIL KUMAR v. SMT. S. VEENA — Karnataka High Court (2019-03-25)
• SMT. PEDDAKKA v. SMT. JANAKAMANI — Karnataka High Court (2019-01-14)
• KUMAR @ SWAMY @ SOMASHEKARA K v. SHASHAVALI — Karnataka High Court (2019-01-14)