ASHOK G.NIJAGANNAVAR

1,872 recorded High Court judgment(s) · 2015–2021

Courts

Karnataka High Court

1872

DISMISSED	909
ALLOWED	579
Partly Allowed	125
DISPOSED	96
Dismissed for Non-Prosecution	57
REJECTED	40
Abated	26
ALLOWED AND REMANDED	21

SHAFIULLA KHAN S/O K ABDUL BASHEER KHAN v. SRI K MAHENDRA KUMAR — Karnataka High Court (2021-07-07)
DR D RAMACHANDRAPPA v. M/S BANGALORE CLUB — Karnataka High Court (2021-06-29)
SMT. KUSUM TAYAL v. SMT. NAGARATHNAMMA — Karnataka High Court (2021-06-25)
SRI. K N KRISHNASWAMY S/O LATE K NARSIMHACHAR v. SRI. K N DASHARATHY S/O LATE K NARSIMHACHAR — Karnataka High Court (2021-06-24)
SRI SRINIVASA v. THE STATE OF KARNATAKA — Karnataka High Court (2021-06-15)
M/S SURAJ METAL INDUSTRIES v. M/S MAHAVEER MANUFACTURING — Karnataka High Court (2021-06-14)
C RAMESH v. SHRI R SRIDHARAN — Karnataka High Court (2021-06-14)
SMT. A. KOKILA v. SRI. G. DAMODARAN — Karnataka High Court (2021-06-08)
BASSU S/O DEVALU PAWAR v. THE STATE OF KARNATAKA — Karnataka High Court (2021-05-19)
ABHILASH @ ABHAY v. THE STATE OF KARNATAKA — Karnataka High Court (2021-05-19)