LexASHOK G NIJAGANNAVAR
477 recorded High Court judgment(s) · 2017–2021
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 477 |
Disposal nature
| ALLOWED | 178 |
| DISMISSED | 167 |
| Partly Allowed | 61 |
| DISPOSED | 30 |
| REJECTED | 30 |
| Converted | 6 |
| ALLOWED AND REMANDED | 2 |
| IA/Memo/VK/OP in disposal | 2 |
Recent judgments
- BASAVANEPPA S/O FAKKIRAPPA KABANUR v. THE STATE OF KARNATAKA — Karnataka High Court (2021-06-02)
- NATIONAL INSURANCE CO. LTD., v. SHRI. ASHOK HANAMANTAPPA SHETTEPPANAVAR — Karnataka High Court (2021-06-02)
- RELIANCE GENERAL INSURANCE CO. LTD., v. SRI. BASAVRAJ S/O MAHADEVAPPA WADDATTI — Karnataka High Court (2021-06-02)
- BASAVARAJ S/O. MAHADEVAPPA WADDATTI, v. SMT. SHANTAWWA D. JAVOOR — Karnataka High Court (2021-06-02)
- SRI.YALLAPPA S/O MURAGEPPA PUJAR v. THE STATE OF KARNATAKA — Karnataka High Court (2021-06-02)
- KARNATAKA EDUCATION BOARD, v. THE STATE OF KARNATAKA — Karnataka High Court (2021-06-02)
- HANUMANTHAPPA GANGAPPA GADDADA v. THE CHIEF SECRETARY — Karnataka High Court (2021-06-01)
- RELIANCE v. NOORAHAMMAD ABUTHAHIR SUTAGATTI — Karnataka High Court (2021-06-01)
- RIHANABANU W/O NOORAHAMMAD SUTAGATTI v. GANGAPPA D RAHUT (FATHER NAME NOT KNOWN) — Karnataka High Court (2021-06-01)
- SHANTAPPA S/O LINGAPPA BAMMIGATTI v. THE STATE OF KARNATAKA — Karnataka High Court (2021-06-01)