ASHOK B HINCHIGERI,P.S.DINESH KUMAR
103 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 103 |
Disposal nature
| DISMISSED | 56 |
| DISPOSED | 20 |
| DROPPED | 15 |
| Partly Allowed | 5 |
| ALLOWED AND REMANDED | 3 |
| REJECTED | 3 |
| Dismissed for Non-Prosecution | 1 |
Recent judgments
- SMT.NANDINI W/O MANJUNATH DODDAMANI v. SRI. MANJUNATH S/O DURGAPPA DODDAMANI — Karnataka High Court (2017-07-28)
- V. TULASAMMA v. THE STATE OF KARNATAKA — Karnataka High Court (2016-12-15)
- THE COMMISSIONER OF INCOME TAX v. THE NAGARBAIL SALT-OWNERS — Karnataka High Court (2016-11-19)
- MAHATMA GANDHI VIDYA VARDHAKA SANGHA, v. SMT.INDIRA NAYAK, — Karnataka High Court (2016-11-19)
- THE COMMISSIONER OF INCOME TAX v. THE NAGARBAIL SALT-OWNERS — Karnataka High Court (2016-11-19)
- THE COMMISSIONER OF INCOME TAX v. THE NAGARBAIL SALT-OWNERS — Karnataka High Court (2016-11-19)
- THE COMMISSIONER OF INCOME TAX v. THE NAGARBAIL SALT-OWNERS — Karnataka High Court (2016-11-19)
- THE COMMISSIONER OF INCOME TAX v. THE NAGARBAIL SALT-OWNERS — Karnataka High Court (2016-11-19)
- THE COMMISSIONER OF INCOME TAX v. THE NAGARBAIL SALT-OWNERS — Karnataka High Court (2016-11-19)
- NEELAWWA W/O. LAXMAPPA METAGUDD v. IRAWWA W/O. SHANKERAPPA HOSUR — Karnataka High Court (2016-11-18)
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