ASHOK B HINCHIGERI,B.SREENIVASE GOWDA

58 recorded High Court judgment(s) · 2012–2016

Courts

Karnataka High Court

DISMISSED	34
Partly Allowed	10
DISPOSED	5
DROPPED	3
Dismissed for Non-Prosecution	2
ALLOWED	2
REJECTED	2

GHANAMALLANA GOUDA v. THE UNION OF INDIA — Karnataka High Court (2016-10-27)
SMT.NEELAWWA v. THE ASSISTANT COMMISSIONER, — Karnataka High Court (2016-10-27)
GAJJI VEERESH S/O JAMBAYYA v. THE SECRETARY AND ORS — Karnataka High Court (2014-12-19)
KSHIRALINGA M. BANSODE S/O LATE MALLIKARJUNA v. THE STATE OF KARNATAKA AND ANR — Karnataka High Court (2014-12-18)
KUMARI C. NEHA D/O C. PANDURANGSHETTY v. C. PANDURANGASHETTY S/O NARASIMHAYYASHETTY — Karnataka High Court (2014-12-18)
PANDURANG S/O VENKAPPA HAKEEM v. ILYAS AHMAD ISAMADI K.A.S — Karnataka High Court (2014-12-16)
KALLAYYA R STHAWARAMATH v. THE UNION OF INDIA AND ORS — Karnataka High Court (2014-12-16)
SHIVAYOGI SWAMY MEMORIAL EDUCATION v. THE SECRETARY AND ORS — Karnataka High Court (2014-12-16)
DEEWAKAR S/O KALLAPPA HOSMANI v. NAZEER AHMED S/O IMAM BAIG SAVANURAND ANR — Karnataka High Court (2014-12-11)
THE REGISTRAR v. THE ASSISTANT COMMISSIONER ORS — Karnataka High Court (2014-12-11)