ASHOK B HINCHIGERI

6,590 recorded High Court judgment(s) · 2008–2017

Courts

Karnataka High Court

6590

DISPOSED	3063
DISMISSED	2093
ALLOWED	661
REJECTED	289
Dismissed for Non-Prosecution	235
Partly Allowed	146
ALLOWED AND REMANDED	64
IA/Memo/VK/OP in disposal	21

M/S BY THE WAY v. SRI. N GIRISH — Karnataka High Court (2017-08-16)
TATA PROJECTS LIMITED v. KARNATAKA POWER CORPORATION LIMITED — Karnataka High Court (2017-08-16)
TATA PROJECTS LIMITED v. KARNATAKA POWER CORPORATION LIMITED. — Karnataka High Court (2017-08-16)
M/S CONSOLIDATED CONSTRUCTION v. M/S ASSOCIATE DECOR LIMITED — Karnataka High Court (2017-08-16)
M/S CONSOLIDATED CONSTRUCTION v. M/S ASSOCIATE DECOR LIMITED — Karnataka High Court (2017-08-16)
N GIRISH v. HARSHA MELANTA — Karnataka High Court (2017-08-16)
LARSEN & TOUBRO LIMITED v. KARNATAKA POWER CORPORATION LIMITED — Karnataka High Court (2017-08-10)
SMT PRATHIMA R BHAT v. SMT SUDHA G PAI — Karnataka High Court (2017-08-10)
SRI AKKALAPPA v. STATE OF KARNATAKA — Karnataka High Court (2017-08-10)
SMT B D RAMA DWARKANATH v. M/S AEROWELD INDUSTRIES — Karnataka High Court (2017-08-10)