LexASHISH NAITHANI
2,117 recorded High Court judgment(s) · 2019–2026
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 2117 |
Disposal nature
| DISPOSED | 737 |
| ALLOWED | 679 |
| DISMISSED AS INFRUCTUOUS | 162 |
| DISMISSED | 135 |
| DISMISSED AS WITHDRAWN | 121 |
| REJECTED | 113 |
| GRANTED | 89 |
| DISMISSED IN DEFAULT | 79 |
Recent judgments
- SUBHAN v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-06-03)
- GORA KUMARI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-06-03)
- SUMIT v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-06-03)
- FIROJ v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-06-02)
- SHUBHAM v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-06-02)
- ASHOK SINGH v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-06-02)
- ASHOK SINGH v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-06-02)
- MOHD SHAHJAD v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-06-02)
- MOHD KASID v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-06-02)
- JUBAIR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-06-02)