ASHIS KUMAR CHAKRABORTY, TIRTHANKAR GHOSH

31 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• SUNIL KUNDU @ SUNIL KUMAR KUNDU v. State of West Bengal — Calcutta High Court (2020-11-05)
• MIMTU ROY @ MINTU SEKH @ MINTA v. State of West Bengal — Calcutta High Court (2020-11-05)
• SANJIT ROY @ JADU v. State of West Bengal — Calcutta High Court (2020-11-05)
• AJIMUL MONDAL v. State of West Bengal — Calcutta High Court (2020-11-05)
• KALIMUDDIN HALDER v. THE STATE OF WEST BENGAL — Calcutta High Court (2020-11-05)
• SURUD IQBAL v. THE STATE OF WEST BENGAL — Calcutta High Court (2020-11-05)
• SK. BADSHAH @ SK BADSAH @ SK BADSAHA @ SK. SAIFUL ALI v. STATE OF WEST BENGAL — Calcutta High Court (2020-11-05)
• KAJO ROY v. State of West Bengal — Calcutta High Court (2020-11-05)
• SK MANTAJ ALI AND ORS v. State of West Bengal — Calcutta High Court (2020-11-05)
• NANIBALA MONDAL @ NANI MONDAL@NANI v. State of West Bengal — Calcutta High Court (2020-11-05)